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[Cites 0, Cited by 0] [Section 264] [Entire Act]

State of Rajasthan - Subsection

Section 264(2) in Rajasthan Land Revenue (Land Records) Rules, 1957

(2)The All Purpose Revenue Training Institute, Tonk shall be under the supervision of the Director, Revenue Research & Training Institute, Ajmer. The Principal shall be In-charge for the All Purpose Revenue Training Institute]