Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 44 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 44. Amount of leave salary admissible. - An employee on privilege leave shall be entitled to the same salary which he would have drawn, had he not proceeded on such leave.
