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[Cites 0, Cited by 0] [Section 84(5)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(5)(c) in The Coal Mines Regulations, 2017

(c)Except with the permission in writing of the Chief Inspector and subject to such conditions as he may specify therein, the following code of signals shall be used and observed in signaling-