Supreme Court - Daily Orders
Commissioner Of Income Tax, ... vs Formula One World Championship Ltd. on 27 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.802 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3112/2017
(Arising out of impugned final judgment and order dated 30/11/2016
in WPC No. 9509/2016 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3Petitioner(s)
VERSUS
FORMULA ONE WORLD CHAMPIONSHIP LTD. AND ANR. Respondent(s)
(With interim relief and office report)
Date : 27/01/2017 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. D.L. Chidananda, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List the matter on Monday, the 30th January, 2017 along with SLP(C) No. 1798/2017 and SLP(C) No. 2157/2017.
(DEEPAK MANSUKHANI) (MALA KUMARI SHARMA)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.01.28
13:05:39 IST
Reason: