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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(2)Such allowances as are not admissible to the regular employees of corresponding level in the Bureau, shall not be admissible to the officers on deputation or short term contract, even if they were admissible in their parent organisation.