Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24D] [Entire Act] State of Rajasthan - Subsection Section 24D(a) in The University of Rajputana (Second Amendment) Act, 1950 (a)to recommend to the Academic Council courses of study and curricula and schemes of examinations, after consulting the Boards of Studies;
