Madhya Pradesh High Court
Santosh Adivasi vs The State Of Madhya Pradesh on 3 December, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-5869-2019 The High Court Of Madhya Pradesh CRA-5869-2019 (SANTOSH ADIVASI Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 03-12-2019 At the request of learned counsel for the appellant, list the matter in the week commencing 20.01.2020.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 04/12/2019 14:24:50