Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in Paradip Port Harbour Craft Rules 1967

(2)Every licensed harbour craft plying within the port shall carry such number of life-buoys as may be considered reasonable by the Deputy Conservator and of a type approved by him. Every such harbour craft shall carry in addition. Such buoyant apparatus as may be considered necessary by the Deputy Conservator. All such buoys and buoyant apparatus carried in the harbour craft shall be stowed to the satisfaction of the Deputy Conservator and so as to be readily accessible to the persons on board.