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State of Jharkhand - Section

Section 22 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

22. Automatic/Semi Chain System.

- The manufacturer shall install automatic/semi bottling lines in the country liquor manufactory to the satisfaction of the Excise Commissioner. Initially if a manufacturer establishes a semi automatic chain system, within three years of the commencement of manufacturing unit, the manufacturer licensee will certainly establish a fully automatic chain system for manufacturing of Country Liquor. After the three years of commencement of this rule all new manufacturers will have to establishes fully automatic plant.The country liquor manufacturer shall bottle, store and supply bottled country liquor of sizes and strengths as specified in these rules to the satisfaction of the Excise Commissioner.