Himachal Pradesh High Court
Kuldeep Kumar vs . Om Parkash (Since Deceased) Through ... on 24 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kuldeep Kumar Vs. Om Parkash (since deceased) through LRs. Smt. Kanta Devi and others and connected matter RSA No. 251 of 2020 a/w RSA No. 252 of 2020 .
RSA No. 251 of 2020 24.05.2022 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the appellant.
Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondents No. 1(a) to 1(e), 2(b) to 2(d) and 4.
Name of respondent No. 2 (a) is stated to have been deleted vide order dated 26.11.2018.
None for respondent No. 3.
Mr. Romesh Verma, Advocate, for respodnents No. 5(a), 5(b) and 6.
Mr. Rajan Kahol, Advocate, for respondent No. 7.
Mr. Bhuvnesh Sharma, Advocate, for respondent No. 8.
RSA No. 252 of 2020Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the appellant.
Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondents No. 1(a) to 1(e), 2 and 4(b) to 4(d).
None for respondent No. 3.
Name of respondent No. 4 (a) is stated to have been deleted vide order dated 26.11.2018.
Mr. Bhuvnesh Sharma, Advocate, for respondent No. 5.
As prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge May 24, 2022 (bhupender) ::: Downloaded on - 24/05/2022 20:07:51 :::CIS