Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Odisha - Subsection Section 92(7) in The Board's Excise Rules, 1965 (7)He shall keep the Kharian neat and clean and shall engage adequate number of workers in the field and the Kharian from time to time as may be necessary for the work therein.
