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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(1)(a) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(a)the means of access from the street or streets to all the buildings existing and proposed at the site, to the parking space and facilities provided at the site for scavengers and fire protection;