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[Cites 0, Cited by 34] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Indian Stamp Act, 1899

(1)[ "allotment list" means a list containing details of allotment of the securities intimated by the issuer to the depository under sub-section (2) of section 8 of the Depositories, Act, 1996; [Substituted by Finance Act, 2019 (Act No. 7 of 2019) dated 21.2.2019.]