Gujarat High Court
Musa Khan Jat vs State Of Gujarat on 26 September, 2017
Author: A.J.Desai
Bench: A.J.Desai
R/SCR.A/7190/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (POSSESSION OF
MUDDAMAL) NO. 7190 of 2017
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MUSA KHAN JAT....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
MR ASHISH M DAGLI, ADVOCATE for the Applicant(s) No. 1
MR RAKESH PATEL, APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 26/09/2017
ORAL ORDER
Notice returnable on 02.11.2017. Learned APP waives service of notice on behalf of respondent - State.
Affidavit of service shall be filed before the next date of hearing.
Direct service is permitted.
(A.J.DESAI, J.) *Kazi...
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