Punjab-Haryana High Court
The Board Of School Education vs Devender Singh And Others on 5 July, 2013
Author: G.S.Sandhawalia
Bench: Ajay Kumar Mittal, G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA No.570 of 2011
Date of decision: 5.7.2013
The Board of School Education, Haryana through its Secretary
.Appellant
Vs.
Devender Singh and others .Respondents
CORAM: HON'BLE MR.JUSTICE AJAY KUMAR MITTAL
HON'BLE MR.JUSTICE G.S.SANDHAWALIA
*****
Present: Mr. Tribhuvan Dahiya, Advocate for the appellant.
Ms. Palika Monga, Deputy Advocate General, Haryana.
Ms. Alka Chatrath, Advocate for respondents No.2 and 3
*****
G.S.SANDHAWALIA, J.
For orders, see order of even date passed in LPA No.569 of 2013-The Board of School Education, Haryana through its Secretary Vs. Rajinder Kumar and another.
(G.S.SANDHAWALIA)
JUDGE
5.7.2013 (AJAY KUMAR MITTAL)
Pka JUDGE
Kumar Pardeep
2013.07.23 10:17
I attest to the accuracy and
integrity of this document