Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Rajasthan - Subsection

Section 167(1)(c) in Rajasthan Municipalities Act, 2009

(c)after the permission for development has been duly revoked; or