Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(1)(a) in Indian Institute of Teacher Education, Gujarat Act, 2010 (a)to examine and scrutinize the annual budget of the University and to make recommendations on financial matters to the Executive Council;