Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Julfikar @ Rani Ali on 14 June, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3961 of 2023 (THE STATE OF MADHYA PRADESH Vs JULFIKAR @ RANI ALI) Dated : 14-06-2023 Parties through their counsel.

Record of the Court below be requisitioned. List this matter along with record.



                              (SUJOY PAUL)                                      (ACHAL KUMAR PALIWAL)
                                 JUDGE                                                  JUDGE

                          irfan




Signature Not Verified
Signed by: MOHD IRFAN
SIDDIQUI
Signing time: 6/15/2023
10:40:49 AM