Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(iii) in Central Silk Board Act, 1948.

(iii)the maintenance by the Board of records of business transacted by the Board and the submission of copies thereof to the Central Government;