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[Cites 0, Cited by 0] [Section 79(29)] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(29)(b) in Bihar Education Code, 1961

(b)that where the authority which sanctioned the employment of the temporary establishment is the State Government the pay of no post shall be raised beyond the limit of the minimum of the prescribed scale thereof without the special sanction of the State Government; and