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State of Odisha - Section

Section 33 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

33. [ [Deleted vide O.G.E. No. 1106 dated 7.6.2008.]

* * *] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.]