Section 10(2)(iv) in The Banking Regulation Act, 1949

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Union of India - Subsection

Section 10(2)(iv) in The Banking Regulation Act, 1949

(iv)the remuneration paid to other persons employed by the banking company or to any person occupying a similar position in any other banking company similarly situated; and

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Union of India - Subsection

Section 10(2)(iv) in The Banking Regulation Act, 1949