Section 185 in Rajasthan Land Revenue (Land Records) Rules, 1957
185. Maintenance of circular orders and revenue rules.
- Every Inspector shall be furnished with a copy of these Rules and other relevant Acts and Rules, which are required for guidance in the performance of his daily duties. He shall also have a file book of circulars in which he will paste the copies of the circulars received from time to time from the Tehsil and other offices.
