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[Cites 0, Cited by 0] [Section 5A(5)] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(5)(f) in Rules under the United Provinces Excise Act, 1910

(f)The permit holder shall abide by the conditions of this permit and the provisions of the U.P. Excise Act, 1910 and the rules, regulations and orders made thereunder;