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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Finance Act, 2023

(2)Save as otherwise provided in this Act,—
(a)sections 2 to 127 shall come into force on the 1st day of April, 2023;
(b)sections 128 to 163 shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.