Madhya Pradesh High Court
National Insurance Com.Ltd.,Branch ... vs Smt.Radha Devi on 21 August, 2017
MA-505-2012
( NATIONAL INSURANCE COM.LTD.,BRANCH OFFICE M.S. ROAD,MORENA Vs SMT.RADHA
DEVI)
21-08-2017
Shri B.N. Malhotra, learned counsel for the
appellant/Insurance Company.
Shri Rajiv Upadhyay, learned counsel for the respondent.
At the request of the learned counsel for the parties, list this case on 07.09.2017.
(ANAND PATHAK) JUDGE (LJ*)