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Madhya Pradesh High Court

National Insurance Com.Ltd.,Branch ... vs Smt.Radha Devi on 21 August, 2017

                             MA-505-2012
 ( NATIONAL INSURANCE COM.LTD.,BRANCH OFFICE M.S. ROAD,MORENA Vs SMT.RADHA
                                   DEVI)


21-08-2017

      Shri B.N. Malhotra, learned counsel for the
appellant/Insurance Company.
      Shri Rajiv Upadhyay, learned counsel for the respondent.

At the request of the learned counsel for the parties, list this case on 07.09.2017.

(ANAND PATHAK) JUDGE (LJ*)