Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(5) in The Orissa Zilla Parishad Act, 1991 (5)All the members of the Parishad including the President and the Vice-President thereof shall have the right to vote in the meetings of the Parishad.
