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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(b) in The Orissa Civil Courts Act, 1984

(b)[ The Court of the Civil Judge (Senior Division) which shall include the Court of the Additional Civil Judge (Senior Division) and; [Substituted vide Orissa Gazette Extraordinary No. 1647/21.12.1993-Notification No. 16063-Legis./20.12.1993.]