Karnataka High Court
Smt Rashika Kanuga vs Shri Siddiah on 30 June, 2011
Bench: V.G.Sabhahit, Ravi Malimath
IN THE HIGH COURT SF KARNATAKEA AT BANGALORE
DATED THIS THE 307"" DAY OF IEUNE 2011.
PRESENT
THE HON'BLE MR. 3USTICE v.G.sAaHA:~a:'ij:V.,V V
AND
THE HON'BLE MR. JUSTICE. RA\ii._f§/I;-*xLIf\4:3x"T:*,>f:.«. "
CCC.NO. 1219 OF iVuCJ'§;1'__{'CIVfL"
BETWEEN:
1.
1.
Smt. Rashika._Kanug.a.. =, p
Wfo Anil K.amgVg:-a, aiged y.ear'$.._u ' '
Smt.
W/0 HarishlK;3:[juga,4..aTgvéd years.
Both are _ _
No. 58, _14"'_ C~rbss; .I»\'/Iain
Indiranagar 23" 'Stage.._ '
Bangalore 4- S69 Complainants
(By Shetfy; vAd«\«"ocate)
V A Sm; _sia;d_sa'h
"Cor:ftmi-zaséioner
Br~::h:=t Bangaiore Mahanagara
x ,__Pam<e (BBMP)
Eorporation Buiiding
"3§C' Roach Bangaiere -S60 G02;
Shri Nagendrappa
Executive Engineer
Ward Ne. 80, BBMP
Errdiranagar. Bangalore --- 38.
3. Smt. Choodamani
Aged about 65 years
No. 57, 14"' Cross, 9"' Main
Indiranagar 2"' Stage
Bangalore --- 560 038. _
(By Sri N.K. Ramesh, Adv. for V.
This CCC filed under sectiohvlfg &..i'2.l_af'the Contempt
of Court Act praying to p§mi'shfthe_at:cus»ed'"' '& 2 for their
disobedience oft'l1e««..or-der:_passed'«by"1_'8§5 February 2011 in
vv.P.No.586o/_2.o1,1.5;f__.; - V .
This ____ orders, this day,
SABHAHIT 3., "made the fo'i'lowing;4""'
011:3
This coriterhpt,'.*peAti_tio'filV is filed alleging that there is
I-itsiwéllfu'il:r~.tl:iso-bed-ience"tothe directions issued by this Court in
dated 18.02.2011, wherein the
direCt.i4onsV.i.ssa,eti in the above said writ petition is as
" -1.-Tiyj"follows: " 3
"6. Having regard to the fact that it is the
ease of the petitioners that respondent No.3 has
it Wailegediy put up an unauthorised construction and the said constructiea is not in accordance with the sanctioned ptan, the petitioners being adjacent owners are Compiaining about the deviatien in the ii 2":
2% at