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Karnataka High Court

Smt Rashika Kanuga vs Shri Siddiah on 30 June, 2011

Bench: V.G.Sabhahit, Ravi Malimath

IN THE HIGH COURT SF KARNATAKEA AT BANGALORE

DATED THIS THE 307"" DAY OF IEUNE 2011.
PRESENT
THE HON'BLE MR. 3USTICE v.G.sAaHA:~a:'ij:V.,V V 

AND

THE HON'BLE MR. JUSTICE. RA\ii._f§/I;-*xLIf\4:3x"T:*,>f:.«.  "

CCC.NO. 1219 OF iVuCJ'§;1'__{'CIVfL"    

BETWEEN:

1.

1.

Smt. Rashika._Kanug.a.. =,   p 
Wfo Anil K.amgVg:-a, aiged  y.ear'$.._u '  '

Smt.  

W/0 HarishlK;3:[juga,4..aTgvéd   years.

Both are  _ _
No. 58, _14"'_ C~rbss; .I»\'/Iain
Indiranagar 23" 'Stage.._ '

Bangalore 4- S69   Complainants

 (By  Shetfy; vAd«\«"ocate)

V A Sm; _sia;d_sa'h
"Cor:ftmi-zaséioner

Br~::h:=t Bangaiore Mahanagara

 x ,__Pam<e (BBMP)

Eorporation Buiiding

 "3§C' Roach Bangaiere -S60 G02;

Shri Nagendrappa
Executive Engineer
Ward Ne. 80, BBMP



Errdiranagar. Bangalore --- 38.

3. Smt. Choodamani
Aged about 65 years
No. 57, 14"' Cross, 9"' Main
Indiranagar 2"' Stage

Bangalore --- 560 038. _    

(By Sri N.K. Ramesh, Adv. for  V.

This CCC filed under sectiohvlfg &..i'2.l_af'the Contempt
of Court Act praying to p§mi'shfthe_at:cus»ed'"' '& 2 for their
disobedience oft'l1e««..or-der:_passed'«by"1_'8§5 February 2011 in
vv.P.No.586o/_2.o1,1.5;f__.; - V  .  

This ____    orders, this day,
SABHAHIT 3., "made the fo'i'lowing;4""'

011:3

This coriterhpt,'.*peAti_tio'filV is filed alleging that there is

I-itsiwéllfu'il:r~.tl:iso-bed-ience"tothe directions issued by this Court in

 dated 18.02.2011, wherein the

direCt.i4onsV.i.ssa,eti in the above said writ petition is as

" -1.-Tiyj"follows: "  3

"6. Having regard to the fact that it is the

ease of the petitioners that respondent No.3 has

it Wailegediy put up an unauthorised construction and the said constructiea is not in accordance with the sanctioned ptan, the petitioners being adjacent owners are Compiaining about the deviatien in the ii 2":

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