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Union of India - Section

Section 15 in The Port Of New Mangalore Rules, 1976

15. Other precautions.

(a)Vessels when entering, leaving or when being moved in the port or in the event of parting their moorings when secured to a jetty, quay or buoys shall have both anchors ready for letting off at any time.
(b)Vessels when entering, leaving, being moved, or lying in the port alongside quays or jetties shall have their sides free of all projections and their boats, davits and derricks shall be swung in board and gangway ladders shall be stored in board.
(c)Masters and owners of vessels shall be responsible for all accidents which may result from failure to adopt any of the precautions specified in Cl. (a) and (b).