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State of Uttar Pradesh - Section

Section 361 in The U.P. Co-operative Societies Rules, 1968

361. [ [Substituted by Notification No. 3849/XLIX-1-98-7(11)-97, dated 31-10-1998 (w.e.f. 31-10-1998).]

An application for transfer of an appeal under Section 101 shall be accompanied by fee at the following rates -
(a) where the application for transfer is covered undersub-section (1) of Section 101, the fee shall be Rs. 250
(b) where the application for transfer is covered undersub-section (2) of Section 101, the fee shall be Rs. 200
(c) where the application for transfer is covered undersub-section (3) of Section 101, the fee shall be Rs. 150]