Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(8)] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(8)(c) in Uttaranchal Value Added Tax Act, 2005

(c)set aside the order and direct the Assessing Authority to pass a fresh order after such inquiry as may be specified; or