Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 449 in The Assam Excise Rules, 2016

449. Power of District Excise Officers to sanction refunds.

- The District Excise Officers are authorized to sanction the refund of security deposit made under Excise Rules and to grant refunds of Excise revenue which have become due as a matter of right owing to collection having been made by mistake or twice over similar cases as per provision under Delegation of Financial Power Rules.Registers, Returns and Reports, Accounts, Miscellaneous and Records