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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(c) in The Tamil Nadu Electricity Supply Code, 2004

(c)examine or seize any books of account or documents which % his opinion shall be useful for or relevant to, any proceedings in respect of the offence under sub-section (1) and allow the person from whose custody such books of account or documents are seized to make copies hereof or take extracts therefrom in his presence.