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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(m) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(m)"Qualifying Examination" means the examination of the minimum qualification prescribed, appearance or passing of which entitles one to seek entry into the relevant courses as laid down under rule 3.