Supreme Court - Daily Orders
C.I.T. Jaipur Ii vs Jaipur Vidyut Vitaran Nigam Ltd. on 22 January, 2021
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.34 Court 3 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16252/2014
(Arising out of impugned final judgment and order dated 06-01-2014
in ITA No. 189/2011 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
C.I.T. JAIPUR II Petitioner(s)
VERSUS
JAIPUR VIDYUT VITARAN NIGAM LTD. Respondent(s)
([ ONLY CONNECTED MATTERS TO BE LISTED ] )
WITH
Diary No(s). 21555/2018 (XV)
(Unregd I.A. D. No. 103454/2020 (Application for de-tagging)
IA No. 86099/2018 - CONDONATION OF DELAY IN FILING
IA No. 86100/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 22362/2018 (XV)
(IA No. 88585/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 22427/2018 (XV)
(IA No. 86899/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 22703/2018 (XV)
(IA No. 86095/2018 - CONDONATION OF DELAY IN FILING)
Date : 22-01-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. Sreekumar C.N. Sr. Adv.
Ms. Shradha Deshmukh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Ajay Choudhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. D. No. 103454/2020 in D. No. 21555/2018:
Signature Not Verified Digitally signed by R Application for de-tagging of 17 cases is allowed in terms of Natarajan Date: 2021.01.22 15:36:53 IST Reason:Annexure-A. (R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER