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[Cites 0, Cited by 0] [Section 278] [Entire Act]

State of West Bengal - Subsection

Section 278(3) in The West Bengal Motor Vehicles Rules, 1989

(3)The joints in any insulating materials as aforesaid shall be either-
(a)overlapped by not less than 8 centimetres; or
(b)butted with a covering butt-strap of the same material and thickness not less than 13 centimeters wide, and overlapping the butt-joint equally by not less than 6 centimetres.