Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Kerala - Subsection Section 39(4) in A.P.J. Abdul Kalam Technological University Act, 2015 (4)The term, jurisdiction, duties and the conditions of service and salary of the Appellate Authority shall be prescribed by Statutes with the prior approval of the Government.
