Andhra Pradesh High Court - Amravati
Veereswarapu Rambabu vs The State Of Ap on 18 April, 2024
[3382]
{SHOW CAUSE NOTICE BEFORE ADMISSION) <--"__
IN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVAT
(Special Original Jur isdiction} ee
THURSDAY, THE EIGHTEENTH DAY OF APRIL 3
TWO THOUSAND AND TWENTY FOUR, -
-PRESENT:
THE HONOURABLE SRI JUSTICE RAVI CHEEMALAPATI \~
WRIT PETITION NO: 8744 OF 3024
Between:
Veereswarapu Rambabu, S/o Late V Chinnayya, Aged about 68 years, Rio
Doar No. 148-6, oft Rar Nagar, Kakinada City, Kakinada District, Andhra
Pradesh - 533003 --
Petitioner
AND
1. The State of "Andhra Pradesh, Rep. by ifs Principal Secretary, Muricinal
Administration and Urban Development, Secretariat, Ve slagapudi,
Armaravathi, Andhra Pradesh - 822563
2. Greater Visakhapatnam Municipal Corporation, Visakhapatnam, Rep.
by HS Commissioter, GVMC Office, Visakhapatnam - 540002
Sanapala Vinod Kumar, S/o S Sanapala Kodanda, Aged about 41 years,
Cea
RIO oor No, 39-19-43, Machavadhara, Vi isakhapainam - 830007
4. Chigurupalli 7 rejeswara Rao, S/o.Sri, Janaki Rao, aged about 38 years,
Rio. Flat No.GF-2, Sree Vasistha Towers, D.No.39-23-28/4/ 41,
Ralinganagar, Madhavadhara, Visakhapatnam - 530007 .----
x]
Tallurl Srinivasa Rao, Sfo T Jagannadha Rao, Aged about 40 years,
Rio D. No. 38-8-5978, Murali Nagar, Visakhapatnam - §30007
&. Koneti Nirmala, W/o Talluri Srinivasa Rao. Aged about 37 years, Rio D.
No. 39-8-5o/8. Murali i Nagar, Visakhapatnam - 830007
aes ees
A Gnaneswar Kumar Katta, S/o K Appala Raju, Aged about 35 years,
Rio D. No. 2-132, Drivers Colony, Paradesinalem, Vis JanAINat
wo}
SST 163.
Poturalu Kavya, Wio A Gnaneswar Kumar Natla, Aged about 29 years,
Rio D. No. 38-38-28/2/1, Sivanagar, Marripalem, Visakhapatnam -
530018
Respondents
WHEREAS the Petitioner above named mrougn his Advocate SRURAJENDRAPRASAD KANCHARANA presented this Petition under ticle 225 of the Constitution of India praying that in the circurnstances stated in the affidavil fled fherawith, the High Court may be pleased fo issue an Order, direction aor Writ, more particularly one in the nature of Mandamus declaring the action of the Regpondent No. 3 - GVM in not implementing Es Stop Work Order vide Letter No. SWO / 1058 (2019 / 1945 dated 24-04-2020 Ws 450 of HMC Act, 1955 as legal, arbitrary, violative of Section 450 of the SMG Act and Aricles 14 and 21 of the Constiiudon and c consequently direct the 2nd Respondent fo imolement the said Sion Work Order by inanecting the Subject building and taking action as per law and further direct Respondents § te & ress . ais "ys FEEL ae F sara Hae dlenekd Ma EE fo 8 herein fo not make any constructions as regards the subiect bulding AND WHEREAS the High Court upon perusis nq the peliion and afidavit fled herein and upon hearing the arguments of SRLRAJENDRAPRASAD KANCHARANA Advocate for the Pei foner, GP for Murucipal Administration and Urban Leveloprient, for Respandent No.1, Sk Madhava Reddy, for Resnondent No.2, directed issue of notices fo the Respondents herein to show cause as fo why ihis WRIT PETITION should not de achtitiad You viz
4. po Ost an oe vod, The Principal Secretary, Municipal Administration and Urban Development, State of Andhra P radesh, Secretarial, Velagapudl, Amaravathi, Andhra Pradesh - o22h03 The Cammissioner, Greater Visaki Wagginam Munis cipal Corporation, Visakhapainam, GVMC ON} ice, Visakhapainam - 530002 RO . Sanapala Vinod Kumar, S/o Sanapala Kodanda, Ris Door No. 39- 16-43, Madhavadhara, Visakhapatnam - 530007 ° . Chigurupalll Teleswara Rao, SieSri. Janaki Rao, Rio. Flat No GF-2 ores Vagistha Towers, O.No 39-22-98 4/ 4 1, Kalnganagar,~ Machavachara, Visa skhanatnarn - §80007. . Tallur Srinivasa Rao, Svo T Jagannadha Rao, Rfo D. No. 39-8-59/8, Murali Nagar, Visakhapainam - S30007 Konetl Nirmala, Wis Yallur Srinivasa Rao, Rio D. No. 39-8-59/5, Murall Nagar, Visakhapatnam - 530007 . A Gnaneswar Kumar Katte, S/o K Appala Raju, Rio D. Na. 3-132, Orivers Colony, Paradesipalam, Visakhapatnam - 531183. 25/2i1, Sivanagar, Marr ipalem, Visakhapatnam - 580018 are be and hereby directed to show cause efher appearing in person or through an Advocate, as io why in the circumstances set ouf in the petition and the affidavit ed therewith fcapy enclosed) this WRIT PETITION should nat be admitted on or before 35.04. 3024 on which date the case stands posted for hearing. 7 THE COURT MADE THE FOLLOWING ORDER: * Notice before admission.
Dev Learned Government Pleader for Municipal Administration & Urban elopment takes notice on behalf of respondent Noto"
Sri K.Madhava Reddy, learned standing counsel for Greater Visakhapatnam Municipal Corporation, fakes notice on behalf of respondent No.3, Te, INS For instructions, post on 25.04.2034 in the Motion List, Salis Mi BRABAKAR RAO ASSISTANT F REGH HTRUE COPY) ee Fear, The Principal Secretary, Municinal Acminigiration Hand Urban Gevelooment, State of Andhra Prade ash, Secretariat, Velaganud, Amaravathi, Andhra Pracash - 822503 The Commissioner, Greater Visaki Napainam Municipal Corporat OF, Visakhapatnam, GVMC Office, Visak Sapainam ~ 5380008 Sanapala Vinod Kumar, Sfo wanspala Kodanda, Rfo Door Noa, 38-16- "ek 43, Madhavadhara, Visakhapatnam - 830007 Chigurupalll Teleswara Rao, So. Sr. Janaki | Raa, Ryo. Flat No GFr-s, Sree Vasistha Towers, 0. No. 3822-284; 1, Kalinganagar, Machavachara, Visakhapatnam - S8ogo7, Yailuri Srinivasa Rao, S/o T Jagannadha Rao. Rfo D. No. 39-8-89/8, Murali Nagar, Visakhapatnam - 530007
8. Konet) Nirmala, Wo Talluri Srinivasa Ran, Rio D. No, 39-8-59/6, Murali ?
Fa Nagar, Visakhapatnam - 8300 to wid oo tod $ fos Pos A Gnaneswar Kumar Katia, Sfo K Apogla Raju, RfYo D. Drivers Calon YY, Paradesipal fem, Visakhapainam - S37i1Sa. ~ STRAR | "SECTION OFFICER Poturalu Kavya, Wo A Gnaneswar Kurnar Katia, Rio 0. No. $8-38- 2G/2hi, Sivanagar, Marripalem, Visakhapatnam - 840018 4 TO 8 by RPAD- along with @ copy of petition and affidavil) - . One CC to SRIRAJENDRAPRASAD KANCHARANA Advacate fOPUCI
10. Two OCs to GP for Municipal Administration and Urban Development, High Court of Andhra Pradesh. (OUT}"
14. One CC to Sri. Mahdava Reddy, Standing Counsel (OPUC)
12. One spare copy HEGH COURT RC J DATED: TaOd/ 20284 NOTE: POST ON 25.04.2024 IN THE MOTION LIST NOTICE BEFORE ADMISSION WP.No.8744 of 2024