Section 15(2)(a) in National Housing Bank Employees (Conduct) Regulations, 1994

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Union of India - Subsection

Section 15(2)(a) in National Housing Bank Employees (Conduct) Regulations, 1994

(a)has no professional qualifications and the matters in respect of which the practice is to be set up or is carried on are relatable to his official knowledge or experience; or

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Union of India - Subsection

Section 15(2)(a) in National Housing Bank Employees (Conduct) Regulations, 1994