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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(4)(i) in Madhya Pradesh Investment Region Development and Management Act, 2013

(i)lands comprised within a cantonment under the Cantonments Act, 2006 (No. 41 of 2006);