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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(3) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(3)The owner of cable landing station shall allow the eligible Indian International Telecommunication Entity to provide Grooming Services at cable landing station of such owner.