Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(2)(b) in Uttaranchal Value Added Tax Act, 2005

(b)Computation of his own final assessment of amount of tax due from him on the basis of such return including claim for input tax credit;