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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(4) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(4)The State Advisory Council shall also consist of not more than Seven members to represent the interests of real estate industry, consumers, real estate agents, construction labourers, non-governmental organizations and academic and research bodies in the real estate sector. However the Council shall also have one female member.