Section 61(8)(a) in Kanyashree University Act, 2018

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State of West Bengal - Subsection

Section 61(8)(a) in Kanyashree University Act, 2018

(a)

(i)The Chancellor, or in his absence the Vice-Chancellor, shall preside over the meetings of the Council;

(ii)twenty-five percent of the members of the Council shall be a quorum for a meeting of the Council;