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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(i) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(i)in so far as it relates to the amount paid by the Tribunal under section 34; or