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State of Chattisgarh - Section

Section 20 in The Chhattisgarh State Electricity Board General Provident Fund Regulations, 2001

20. Part Final Payment.

- No part final payment shall be made unless the member has put in 15 years service in CSEB or MPEB or both. The quantum of part and final payment shall not be more than 74% of the balance of the member.