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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(3) in The Punjab Agricultural University Act, 1961

(3)The constitution of the Academic Council shall be as follows :-
(a)Vice-Chancellor;
(b)Deans of the Colleges of the University;
(c)Director of Extension Education;
(d)Director of Research;
(e)[ Omitted.] [Omitted by Punjab Act 12 of 1965.]
(f)the Head of one [Department] [Substituted for the word 'section' by Punjab Act 12 of 1965, Section 10.] from each college (selected) by the respective colleges);