Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 59 in The Corporation of the City of Panaji (Election) Rules, 2004 59. Custody of Election Papers. - The Returning Officer shall retain in his custody the packets referred to in rule 43 and all other documents relating to the election.
