Section 7(7) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961
(7)he has been dismissed from the service of the Central Government or a State Government or a local authority on a charge of gross misconduct or an offence involving moral turpitude.] [Clauses (5), (6) and (7) inserted by W.B. Act 11 of 1967.]
